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Supreme Court - Daily Orders

Rakesh Babu vs Deepak Singhal . on 8 August, 2016

Bench: Dipak Misra, C. Nagappan

      ITEM NO.18                              COURT NO.4               SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                            CONMT.PET.(C) No. 458/2016 In W.P.(C) No. 727/2015

      RAKESH BABU                                                       Petitioner(s)

                                                     VERSUS

      DEEPAK SINGHAL AND ORS.                                           Respondent(s)


      (with office report)


      Date : 08/08/2016 This petition was called on for hearing today.

      CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE C. NAGAPPAN

      For Petitioner(s)                Mr.   Sunil Fernandes, AOR
                                       Ms.   Astha Sharma, Adv.
                                       Mr.   Puneeth K.G., Adv.
                                       Mr.   Nikesh Tyagi, Adv.

      For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Let a copy of this petition be served on Mr. Ravi Prakash Mehrotra, learned counsel who has appeared in the earlier contempt petition.

Let the matter be listed after four weeks.


                         (Gulshan Kumar Arora)                         (H.S. Parasher)
                             Court Master                                Court Master




Signature Not Verified

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.08.10
16:46:49 IST
Reason: