Supreme Court - Daily Orders
Rakesh Babu vs Deepak Singhal . on 8 August, 2016
Bench: Dipak Misra, C. Nagappan
ITEM NO.18 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 458/2016 In W.P.(C) No. 727/2015
RAKESH BABU Petitioner(s)
VERSUS
DEEPAK SINGHAL AND ORS. Respondent(s)
(with office report)
Date : 08/08/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Sunil Fernandes, AOR
Ms. Astha Sharma, Adv.
Mr. Puneeth K.G., Adv.
Mr. Nikesh Tyagi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Let a copy of this petition be served on Mr. Ravi Prakash Mehrotra, learned counsel who has appeared in the earlier contempt petition.
Let the matter be listed after four weeks.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.08.10
16:46:49 IST
Reason: