Section 41(2) in Sri Konda Laxman Telangana State Horticultural University Act, 2007
(2)Subject to the provisions of this Act, research programmes in the University shall carry on research (fundamental as well as applied) on the problems in the fields of Horticulture and other allied sciences for the purpose of aiding the development of "Horticulture" and for the benefit of rural population in the State.
