Delhi High Court - Orders
M/S Servotech Power Systems Ltd vs M/S Energy Efficiency Services Ltd. & ... on 15 January, 2026
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 73/2023, I.A. 3219/2023
M/S SERVOTECH POWER SYSTEMS LTD .....Petitioner
Through: Ms. Kirti Arora, Adv. (through VC).
versus
M/S ENERGY EFFICIENCY SERVICES LTD. & ANR.
.....Respondents
Through: Mr. Tushar Jain, Adv. (through VC).
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 15.01.2026
1. Earlier the matter was passed over. Now learned counsel for the petitioner seeks adjournment.
2. Put up on 25.03.2026.
AVNEESH JHINGAN, J JANUARY 15, 2026 'JK' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/01/2026 at 20:37:38