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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 1 in The Hire-Purchase Act, 1972

1. Short title, extent and commencement .(1)

This Act may be called The Hire-Purchase Act, 1972 .
(2)It extends to the whole of India except the State of [Jammu and Kashmir.] [The Act has not been extended to the State of Sikkim.]
(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.