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[Cites 0, Cited by 0] [Section 132] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 132(2) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(2)An application for obtaining a copy of the records of a Panchayati Adalat before the consignment of such records under these rules shall be made to the Chairman of the Panchayati Adalat and shall be accompanied with a fee of Rs. 2/–.