Madhya Pradesh High Court
The State Of Madhya Pradesh vs Kallu @ Laxminarayan Jatav on 22 September, 2023
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR Gwalior, Dated :22.09.2023 Due to paucity of time, following matters are adjourned as under:
Serial Numbers Next date of listing 90, 92, 107, 154, 157, 159, 168, 174, 188, 190 List after two weeks.
50, 51 53 54 57 60 to 63 66 to 69 71 to 84 91 93 94 96 99 to 103, 105, 106, 108, 110 to 118, 120 to List after four weeks.
127, 129 to 137, 139, 141, 142, 144 to 149, 152, 155, 158, 162 to 167, 169 to 173, 175 to 184, 186, 187, 189, 191, 193.
Interim order, if any, passed earlier shall continue till next date of listing.
(Sanjeev S Kalgaonkar) Judge MKB MAHE Digitally signed by MAHENDRA BARIK DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, NDRA 2.5.4.20=8c6d4d6122d7ee987e457a3b ec5922cacbc050c998981397a35d9758 a2b55074, pseudonym=61167CBF346371FDA491 9D07819090142FCCA056, BARIK serialNumber=AB90F893988F10D718 DA01F8065D87F25DDC9B6C8C3FF0E5 E280DD36D476F6BA, cn=MAHENDRA BARIK Date: 2023.09.23 18:24:17 +05'30'