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State of Goa - Section

Section 69 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

69. General rules of secrecy required to be maintained by the assessment staff.

- The Board shall enjoin upon all the Chief Moderators, Senior Moderators, Associate Moderators, Moderators, Senior Examiners, Associate Examiners, Examiners and other staff appointed by the Board for the assessment work of answer books to maintain absolute secrecy about all the matters connected with the assessment and shall take meticulous care to adhere to the instructions and procedures as laid down by the Board.