Supreme Court - Daily Orders
Jagannath Marothia vs Norman William Wilson on 25 August, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.40 COURT NO.13 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17968/2023
(Arising out of impugned final judgment and order dated 28-04-2023
in APOT No. 30/2023 passed by the High Court At Calcutta)
JAGANNATH MAROTHIA & ORS. Petitioner(s)
VERSUS
NORMAN WILLIAM WILSON & ORS. Respondent(s)
(FOR ADMISSION)
Date : 25-08-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Dhruv Surana, Adv.
Mr. Varun Kothari, Adv.
Mr. Nikunj Berlia, Adv.
Mr. Arya Hardik, Adv.
Mr. Rohit Amit Sthalekar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter circulated by learned counsel for the petitioners seeking adjournment due to personal difficulty.
Adjourned for one week.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.08.26 10:12:47 IST Reason: