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Jammu & Kashmir High Court

Rattani Chowdhary vs State Of J&K And Others on 7 December, 2021

Author: Dhiraj Singh Thakur

Bench: Dhiraj Singh Thakur

                                                                                     Sr. No.204

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

                                                                 SWP No. 1596/2017
                                                                 IA No. 1/2017



              Rattani Chowdhary                                       .....Appellant(s)/Petitioner(s)


                                          Through: None

                                     Vs

              State of J&K and others                                           ..... Respondent(s)

                                          Through: None


              Coram:           HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

                                                       ORDER

07.12.2021 This petition is transferred to Central Administrative Tribunal, Jammu Bench. Records be sent forthwith. Parties shall appear before the Tribunal on 10.02.2022.

Disposed of accordingly along with connected application(s).

(Dhiraj Singh Thakur) Judge Jammu 07.12.2021 Muneesh MUNEESH SHARMA 2021.12.09 16:33 I attest to the accuracy and integrity of this document