Jammu & Kashmir High Court
Rattani Chowdhary vs State Of J&K And Others on 7 December, 2021
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
Sr. No.204
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
SWP No. 1596/2017
IA No. 1/2017
Rattani Chowdhary .....Appellant(s)/Petitioner(s)
Through: None
Vs
State of J&K and others ..... Respondent(s)
Through: None
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
07.12.2021 This petition is transferred to Central Administrative Tribunal, Jammu Bench. Records be sent forthwith. Parties shall appear before the Tribunal on 10.02.2022.
Disposed of accordingly along with connected application(s).
(Dhiraj Singh Thakur) Judge Jammu 07.12.2021 Muneesh MUNEESH SHARMA 2021.12.09 16:33 I attest to the accuracy and integrity of this document