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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(76) in The Orissa Municipal Corporation Act, 2003

(76)"sweetmeat shop" means any premises or part of any premises used for the manufacture, treatment or storing for sale, whether wholesale or retail of any sweetmeat including icecream, confectionery of any kind whatsoever, for whomsoever intended and by whatsoever name the same may be known and whether the same be for consumption in or outside the premises;