Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(3) in The Bihar Prohibition And Excise Act, 2016 (3)"alcoholic" means a solution or mixture containing alcohol and being of any strength and purity;
