Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of Arunachal Pradesh - Subsection Section 24(2)(c) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015 (c)to deposit or cause to be deposited building materials, goods for sale or other articles to on any State road , or