Delhi High Court - Orders
Suresh Sharma vs Ntro & Ors on 29 November, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~6(2021)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2618/2020
SURESH SHARMA ..... Petitioner
Through: Mr M.K. Bhardwaj, Advocate.
versus
NTRO & ORS. ..... Respondents
Through: Mr Anurag Ahluwalia, CGSC with
Mr Danish Faraz Khan, Adv. for R-1,
3 & 9.
Mr Naresh Kaushik, Adv. for R-10.
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MR JUSTICE TALWANT SINGH
ORDER
% 29.11.2021 [Physical Hearing/Hybrid Hearing (as per request)]
1. Mr M.K. Bhardwaj, who appears on behalf of the petitioner, says that there are two other writ petitions, which concern the parties whose names are given in the cause title.
1.1. According to Mr Bhardwaj, these writ petitions are numbered as W.P.(C) 12105/2021 and W.P.(C) 9852/2020.
2. We are told that W.P.(C) 9852/2020 is listed before the Court on 22.02.2022, while W.P.(C) 12105/2021 is listed on 21.12.2021.
3. Accordingly, list the above-captioned matter on 22.02.2022.
RAJIV SHAKDHER, J TALWANT SINGH, J NOVEMBER 29, 2021/nk Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:MAMTA RANI Signing Date:06.12.2021 15:14