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State of Punjab - Section

Section 40 in The Punjab Factory Rules, 1952

40. Report from Health Officer.

- The Inspector may by order in writing direct the Manager to obtain, at such time or at such intervals as he may direct, a report from the Health Officer as to the fitness for human connected with a public water-supply system or from approved source and submit to the Inspector a copy of such report as soon as it is received from the Health Officer.