Delhi High Court - Orders
M/S N.N. Brothers vs Commissioner Of Dvat And Anr on 16 April, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10930/2024
M/S N.N. BROTHERS .....Petitioner
Through: Mr. Wahaj Ahmad Khan, Adv.
versus
COMMISSIONER OF DVAT AND ANR .....Respondents
Through: Mr. R. Ramachandran, Sr. Standing
Counsel with Mr. Prateek Dhir, Adv.
(M:9868211477)
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 16.04.2025
1. This hearing has been done through hybrid mode.
2. Reply has not yet been filed. Let reply be filed within two weeks failing which right to file the reply stands closed.
3. List on 26th May, 2025.
PRATHIBA M. SINGH, J RAJNEESH KUMAR GUPTA, J APRIL 16, 2025 dj/rks This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/04/2025 at 00:52:17