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Calcutta High Court (Appellete Side)

Akb Eastern Coalfields Ltd. General ... vs Smt. Karuna Rani Laha & Ors on 21 April, 2015

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

                                     1


 55   21.4.15                        F.M.A. 827 of 2014
akb                    Eastern Coalfields Ltd. General Manager, SBI & Anr.
                                             -Versus-
                                 Smt. Karuna Rani Laha & Ors.


                Mr. Aloke Banerjee
                Mr. Rajarshi Dutta
                Mr. Nikhil Roy                       ...For the Appellant

                Mr. Shyamal Kumar Das
                Mr. Somnath Banerjee                 ...For the Respondents

Re.: C.A.N. 6366 of 2012 (Stay). Supplementary paper books filed on behalf of the appellant be kept on the record.

List the matter after summer vacation.

( Manjula Chellur, Chief Justice ) ( Joymalya Bagchi, J. )