Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 0] [Entire Act] State of Uttar Pradesh - Subsection Section 0(12) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (12);fn iV~Vsnkj dk O;ogkj iV~Vs dh vof/k esa lUrks"kizn ik;k x;k rks mlds iV~Vs dk uohuhdj.k mlds O;; ij vxys 10 o"kksZa vFkok mlds fdlh Hkkx ds fy, fd;k tk ldsxkA
