Allahabad High Court
Yog Prashikshan Kendra Evam Shree ... vs Sri Devi Singh Sisodiya & Others on 21 July, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 6 Case :- CIVIL REVISION No. - 299 of 2001 Petitioner :- Yog Prashikshan Kendra Evam Shree S.G.A.Trust & Another Respondent :- Sri Devi Singh Sisodiya & Others Petitioner Counsel :- A.P. Srivastava,D.K. Sharma,P.S.Verma Respondent Counsel :- P.K.Shrama,B.L.Yadav,Sunil Rai Hon'ble Prakash Krishna,J.
In Re: Delay Condonation Application No.300423 of 2009. Heard. Cause shown is sufficient. Delay is condoned. The application stands allowed.
Order Date :- 21.7.2010 VPC Hon'ble Prakash Krishna,J.
In Re: Recall/Restoration Application No.300425 of 2009. List has been revised. None is present to oppose the restoration application. Cause shown is sufficient. The order dated 10.8.2009 dismissing the revision is recalled.The application is allowed. The revision is restored to its original number.
List before the appropriate Bench. The case need not be treated as part-heard or tied up to this Bench. Order Date :- 21.7.2010 VPC