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Calcutta High Court (Appellete Side)

Debasish Chakraborty vs State Of West Bengal & Ors on 13 February, 2014

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13.02.2014

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mb/as F.M.A. 1549 of 2011 Debasish Chakraborty Vs. State of West Bengal & Ors.

Mr. Goutam Kr. Das.

...For the Appellant.

List the matter after a week as prayed for by the learned Advocate for the appellant.

(Joymalya Bagchi, J.) (Arun Mishra, Chief Justice)