Calcutta High Court (Appellete Side)
Debasish Chakraborty vs State Of West Bengal & Ors on 13 February, 2014
1 55 13.02.2014
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mb/as F.M.A. 1549 of 2011 Debasish Chakraborty Vs. State of West Bengal & Ors.
Mr. Goutam Kr. Das.
...For the Appellant.
List the matter after a week as prayed for by the learned Advocate for the appellant.
(Joymalya Bagchi, J.) (Arun Mishra, Chief Justice)