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[Cites 0, Cited by 0] [Section 117(2)] [Section 117] [Entire Act]

State of Jharkhand - Subsection

Section 117(2)(a) in Jharkhand Municipal Act, 2011

(a)The Comptroller and Auditor General of India shall prepare an Annual Technical Inspection report based on the Technical Guidance and Supervision (TGS) and the test check of accounts of municipalities, to be placed before the Standing Committee.