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State of Tamilnadu - Section

Section 115 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

115. Duty of the Secretary, Chief Executive Officer to remedy the defects or irregularities.

- The Secretary of the market committee or the Chief Executive Officer of the Board shall, forthwith, remedy any defect or irregularity that may be pointed out by the authority and report the same to the market committee or Board, as the case may be.