Section 14 in Uttar Pradesh Private Universities Act, 2019
14. Officers of the University.
- The following shall be the Officers of the University-(1)the Chancellor or the President;(2)the Pro-Chancellor or Vice-President;(3)the Vice-Chancellor;(4)the Pro Vice-Chancellor;(5)the Registrar;(6)the Dean of Faculty;(7)the Dean of Students Welfare;(8)the Director;(9)the Controller of Examinations;(10)the Chief Proctor;(11)the Finance Officer; and(12)such other Officers as may be declared by the Statutes to be the officers of the University.
