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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(B) in M.P. Nagar Tatha Gram Nivesh Niyam, 1975

(B)Fees. - Every application submitted under sub- section (2) of Section 29 shall be accompanied by a fee specified below :-