Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 348(1)] [Section 348] [Entire Act]

Union of India - Subsection

Section 348(1)(b) in The Companies Act, 2013

(b)in the case of a voluntary winding up, with the Registrar: