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[Cites 1, Cited by 4]

Patna High Court - Orders

Dipak Agarwal, vs The Union Of India Through The Chief ... on 22 December, 2021

Bench: Chief Justice, S. Kumar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.5436 of 2021
                  ======================================================
                  Dipak Agarwal

                                                                            ... ... Petitioner/s
                                                   Versus

                  The Union of India through the Chief Commissioner of Customs and Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :     Mr. Prabhat Ranjan, Advocate
                  For the Respondent/s   :     Dr. K.N. Singh, ASG
                                               Mr. Anshuman Singh, Sr. S.C., Customs
                                               Mr. Abhijeet Gautam, Advocate
                  ======================================================
                  CORAM: HONOURABLE THE CHIEF JUSTICE
                          and
                          HONOURABLE MR. JUSTICE S. KUMAR
                                        ORAL ORDER

                  (Per: HONOURABLE THE CHIEF JUSTICE)

2    22-12-2021

Let reply be positively filed by the respondents within a period of four weeks.

Rejoinder thereto, if any, be positively filed within a period of four weeks thereafter.

List this case on 23.02.2022 along with CWJC No. 5698 of 2021 titled as Manju Devi Sarda Proprietor Vs the Union of India.

(Sanjay Karol, CJ) ( S. Kumar, J) Ashwini/Sujit U