Patna High Court - Orders
Dipak Agarwal, vs The Union Of India Through The Chief ... on 22 December, 2021
Bench: Chief Justice, S. Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.5436 of 2021
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Dipak Agarwal
... ... Petitioner/s
Versus
The Union of India through the Chief Commissioner of Customs and Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Prabhat Ranjan, Advocate
For the Respondent/s : Dr. K.N. Singh, ASG
Mr. Anshuman Singh, Sr. S.C., Customs
Mr. Abhijeet Gautam, Advocate
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE S. KUMAR
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
2 22-12-2021Let reply be positively filed by the respondents within a period of four weeks.
Rejoinder thereto, if any, be positively filed within a period of four weeks thereafter.
List this case on 23.02.2022 along with CWJC No. 5698 of 2021 titled as Manju Devi Sarda Proprietor Vs the Union of India.
(Sanjay Karol, CJ) ( S. Kumar, J) Ashwini/Sujit U