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State of Haryana - Section

Section 126 in The Punjab Distillery Rules, 1932

126.

With reference to Rules 95 and 96 of these rules the following specifications of light caoutchoucine and mineral pyridine, bases of wood naphtha for use in the denaturation of spirit, which have been approved by the Financial Commissioner are published for information :-
(a)Specification for Light Caoutchoucine