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[Cites 0, Cited by 0] [Section 108(3)] [Section 108] [Entire Act]

State of Andhra Pradesh - Subsection

Section 108(3)(b) in Andhra Pradesh Capital Region Development Authority Act, 2014

(b)for agriculture purpose and for the excavation (including wells, bore wells) made in the ordinary course of agricultural operations and for the construction of unmetalled roads intended to give access to land solely for agricultural purposes;