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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(1)(iii) in Punjab Urban Planning and Development Building Rules, 2018

(iii)On receipt of the application and subject to the requirements of sub-rule (5) of rule 45, the Competent Authority shall accept or reject the application after giving the opportunity of being heard.