Section 8(2)(a) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(a)No person shall be entitled as of right to allotment of lands under these rules or to the acquisition of tenancy rights.

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