Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(d) in The M.P. Panchayat (Procedure of Meeting and Conduct of Business) Rules, 1994 (d)"Chief Executive Officer" means the Chief Executive Officer of the Janpad Panchayat or Zila Panchayat, as the case may be;
