Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] International Treaty - Subsection Section 3(b) in Extradition Agreement between the Government of the Republic of India and the Government of the Republic of Turkey (b)the offence has been committed by a national of the Requesting State, and that State has jurisdiction, according to laws, to try that person.
