Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35A] [Entire Act] State of Tamilnadu - Subsection Section 35A(1) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (1)On receipt of the application, the licensing authority shall scrutinise it to see whether, it furnishes all the necessary information.
