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[Cites 0, Cited by 0] [Section 87] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 87(b) in The Andaman and Nicobar Islands Port Rules, 2004

(b)Port harbour craft engaged in towing of dumb barges shall, if in the alongside exhibit in a property constructed lantern on the knowledge of the vessel and at a height of not less than 91 cms, above any construction on deck, a white light, clear uniform and unbroken which shall be visible all around the horizon at a distance of atleast 2 NM, if in tow astern, exhibit a similar white light at the last end at a height of not less than 1.83 meter above the deck.