Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30B] [Entire Act] State of Odisha - Subsection Section 30B(6) in The Orissa Co-operative Societies Rules, 1965 (6)The provisions contained in Sub-rules (9) and (10) of Rule 30-A shall mutatis mutandis apply to such election.
