Section 9(1) in Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017
(1)The regular employees appointed and working prior to 01-09-2005 will be governed by the old pension scheme and by the Bihar General Provident Fund scheme. After 01.09.2005, legally appointed Teaching and Non-teaching employees will be governed by the new pension rule determined by the state government.
