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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1) in The Orissa Glanders and Farcy Rules, 1941

(1)Whenever an Inspector seizes a horse under Section 6 of the Act, he shall isolate it in a suitable place for the purpose of examination, for such a period not exceeding four months as may be deemed necessary.