Section 5(40) in The Maharashtra Universities Act, 1994
(40)to make provision for participation of students in-(a)the national service scheme;(b)the national cadet corps;(c)home guards and civil defence;(d)the national sports organisation;(e)physical and military training;(f)extra-mural teaching and research;(g)programmes related to adult and continuing education, and extension;(h)any other programmes, services or activities directed towards cultural, economic and social betterment as may be necessary and possible to fulfil the objectives of the university;
