Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] State of Punjab - Subsection Section 30(1)(i) in The Punjab Ancient and Historical Monuments and Archaeological Remains & Sites Act, 1964 (i)destroys, removes, injures, alters, defaces, imperils or misuses a protected monument, or