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[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 99(1)(g) in Arunachal Pradesh Panchayat Raj Act, 1997

(g)such other, sums as may be authorized by the Government to be received by Zilla Parishad.