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Karnataka High Court

Smt Parwathi Eshwar Mapsekar vs The Chetana Co-Operative Bank Ltd on 11 April, 2011

Author: Ram Mohan Reddy

Bench: Ram Mohan Reddy

. RESPONDENTS

THis WP PTU TION t C URT MADE THE FOLLOWING:

Court notice on the petitioner. was served on a 2 animated m the regpolise 6/2/2009 personally, es dated 10/2/2009 -0f the. Civil. Judge (Sr.Dnj and Pri. JMFC Court Yellapur. .Tnere is no representation for the petitioner. Petition dismissed,