Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Tripura - Subsection

Section 86(14) in The Bengal Excise Act, 1909

(14)for regulating the disposal of things confiscated under this Act.Explanation.-Fees may be prescribed under Clause (7) of this section, at different rates for different classes of exclusive privileges, licences, permits, passes for storage, and for different areas.