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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(4) in The Midnapore Medical College (Taking Over Of Management And Subsequent Acquisition) Act, 2002

(4)The Principal appointed under section 7 shall cease to function with effect from the date on which the management of the institution is made over under sub-section (2), or is reverted under sub-section (3), as the case may be.