- A passport or travel document issued under the Act shall be in the appropriate form set out in Part III of Schedule III:[Provided that with effect from the date after commencement of the Passports (2nd Amendment) Rules, 1992, the forms of diplomatic, official and India-Sri Lanka passports shall be as specified in Form P-1A, Form P-2A and Form P-7A respectively, of Part III of Schedule III.] [ Inserted by G.S.R. 684(E), dated 15.6.1992 (w.e.f. 23.7.1992).]
