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[Cites 0, Cited by 0] [Section 160(1)] [Section 160] [Entire Act]

State of Uttarakhand - Subsection

Section 160(1)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)having a share or interest in the occasional sale through the Samiti concerned of an article in which he regularly trades up to a value not exceeding Rs.5000 in anyone year.