Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(2) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 (2)The term of office of non-official members shall be three years and other matters relating to the Advisory Committee shall be such as may be prescribed.
