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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2)(a) in The Rajasthan Local Fund Audit Act, 1954

(a)the manner and form in which the accounts of a local authority, whose accounts are subject to audit under this Act, shall be kept and presented;