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Allahabad High Court

Iqbal Bahadur Singh And Others vs Additional Collecter Raibareilly And ... on 7 January, 2010

Author: Narayan Shukla

Bench: Narayan Shukla

Court No. - 3
Case :- MISC. SINGLE No. - 474 of 1982

Petitioner :- Iqbal Bahadur Singh And Others

Respondent :- Additional Collecter Raibareilly And Others
Petitioner Counsel :- [Gp. SriVastaVa,Shri S.S. Srivastava
Respondent Counsel :- C.S.C.

Hon'ble Shri Narayan Shukla,J.

Case is called out.

None appears to press this petition. Accordingly, the writ petition is dismissed for want of prosecution. Order Date :- 7.1.2010 PR/-