Allahabad High Court
Iqbal Bahadur Singh And Others vs Additional Collecter Raibareilly And ... on 7 January, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- MISC. SINGLE No. - 474 of 1982 Petitioner :- Iqbal Bahadur Singh And Others Respondent :- Additional Collecter Raibareilly And Others Petitioner Counsel :- [Gp. SriVastaVa,Shri S.S. Srivastava Respondent Counsel :- C.S.C. Hon'ble Shri Narayan Shukla,J.
Case is called out.
None appears to press this petition. Accordingly, the writ petition is dismissed for want of prosecution. Order Date :- 7.1.2010 PR/-