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State of Bihar - Section

Section 427 in The Bihar Municipal Act, 2007

427. Rules and Regulations to be available for inspection and purchase.

(1)A copy of all Rules and Regulations made under this Act shall be kept at the office of the Municipality and shall, during office hours, be open, free of charge, to inspection by any inhabitant of the municipal area.
(2)Copies of such Rules and Regulations shall also be kept at the office of the Municipality and shall be sold to the public at such price as the Empowered Standing Committee may determine.