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Calcutta High Court

Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 12 November, 2010

Author: Patherya

Bench: Patherya

                                    CC No. 15 of 2009

                           IN THE HIGH COURT AT CALCUTTA

                        Special Civil Jurisdiction(Contempt)

                                      ORIGINAL SIDE




      NARENDRA KUMAR BERLIA & ORS.

          Versus

      OM PRAKASH BERLIA & ORS.




      BEFORE:

      The Hon'ble JUSTICE PATHERYA

      Date : 12th November, 2010.

                                        MR.ABHRAJIT MITRA, MR.S.MUKHERJEE, MR.JISNU
                                        CHOWDHURY, ADVOCATES FOR THE PETITIONERS
                                        MR.SAMIT TALUKDAR,SR.ADVOCATE,
                                        MR.S.R.KAKRANIA, ADVOCATE FOR RESPONDENTS

The Court : Directions are given for filing affidavits. Affidavit-in-opposition be filed within four weeks from date; reply thereto, if any, be filed within a week thereafter.

Matter to appear in the list on 20th December, 2010. All parties concerned are to act on a photostat signed copy of this order on the usual undertakings.

( PATHERYA, J.) sb/