Calcutta High Court
Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 12 November, 2010
Author: Patherya
Bench: Patherya
CC No. 15 of 2009
IN THE HIGH COURT AT CALCUTTA
Special Civil Jurisdiction(Contempt)
ORIGINAL SIDE
NARENDRA KUMAR BERLIA & ORS.
Versus
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 12th November, 2010.
MR.ABHRAJIT MITRA, MR.S.MUKHERJEE, MR.JISNU
CHOWDHURY, ADVOCATES FOR THE PETITIONERS
MR.SAMIT TALUKDAR,SR.ADVOCATE,
MR.S.R.KAKRANIA, ADVOCATE FOR RESPONDENTS
The Court : Directions are given for filing affidavits. Affidavit-in-opposition be filed within four weeks from date; reply thereto, if any, be filed within a week thereafter.
Matter to appear in the list on 20th December, 2010. All parties concerned are to act on a photostat signed copy of this order on the usual undertakings.
( PATHERYA, J.) sb/