Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(1)(i) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(i)The applicant shall not be a person convicted of any 'offence punishable under the Kerala Forest Act, 1961 or the Wildlife (Protection) Act 1972 or any other enactment relating to protection of environment or conservation of biological diversity or the rules made thereunder.